M T Phad Thr Its Proprietor M T Phad vs Purna Global Textiles Park Ltd Thr ...
2021 Latest Caselaw 7665 Bom

                                        1        920-ARBAPPLN-6-2021.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

             920 ARBITRATION APPLICATION NO. 6 OF 2021

             M/S M. T. PHAD THR ITS PROPRIETOR
                            VERSUS
      PURNA GLOBAL TEXTILES PARK LTD THR ITS CHAIRMAN
                               ......
           Advocate for Applicant : Mr. Amol K Gawali
                                .....

                                        CORAM : V. K. JADHAV, J.

DATED : 10TH JUNE, 2021

PER COURT :-

1. Heard.

2. The applicant is seeking appointment of Arbitrator in

terms of the judgment and order dated 18.10.2019 passed

below Exhibit 16 in Special Civil Suit No. 1 of 2018 so also

as per clause no. 25.1 of the agreement.

3. Issue notice to the respondent, returnable on

01.07.2021.

4. In addition to the regular mode of service, the

petitioner is permitted to serve the respondent by private

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2 920-ARBAPPLN-6-2021.odt

mode such as speed post, e-mail, fax etc. as is permissible in

law and file affidavit of service on or before the returnable

date.

( V. K. JADHAV, J. )

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