Kunal S/O Anilrao Powale And ... vs State Of Mah. Thr. Pso Ps Kamptee ...
2021 Latest Caselaw 7622 Bom

ba.496.21                                                                                         1/1


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                   Criminal Application [BA] No.496 of 2021

                          Kunal s/o Anilrao Powale & others
                                          vs.
             State of Maharashtra, through PSO Kamptee, District Nagpur.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                             Court's or Judge's Orders
or directions and Registrar's orders.
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                           Shri Bhushan Dafle, Advocate for the Applicants.
                           Shri K.L. Dharmadhikari, A.P.P. for the Non-Applicant/State.


                                            CORAM : S.M. MODAK, J.

DATE : 9th JUNE, 2021

Hearing was conducted through Video Conferencing and the learned Counsel agreed that the audio and visual quality was proper.

As the learned Advocate for the applicants wants to file compilation of the judgments, the matter be kept in the week starting from 14th June, 2021.

Copies of the judgments be emailed to the Office of the Public Prosecutor.

JUDGE *sandesh