Jsw Steel Ltd vs Paras Das Jain And Sons And 2 Ors
2021 Latest Caselaw 9977 Bom

Citation : 2021 Latest Caselaw 9977 Bom
Judgement Date : 29 July, 2021

Bombay High Court

Jsw Steel Ltd vs Paras Das Jain And Sons And 2 Ors on 29 July, 2021

Bench: D. S. Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 3678 OF 2021
                       In
    COMMERCIAL SUMMARY SUITS 1360 OF 2019

 Jsw Steel Ltd.                                        ....PETITIONER
             V/S
 Paras Das Jain And Sons And 2 Ors                   ....RESPONDENT

Mr. Rohan Savant, a/w Mr. Chandrajit Das, i/b. Manilal Kher Ambalal & Co., for the Plaintiff/Applicant. Mr. Zaman Ali, for Defendants.

        CORAM :                HON'BLE SHRI JUSTICE DAMA SESHADRI
                               NAIDU J
        DATE :                 29th July, 2021
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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