Kalpataru Ltd vs Middle Class Friends Corporative ...
2021 Latest Caselaw 9931 Bom

                                                                        5-CARBPL-11890-2021.DOC




                      Shephali



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                         IN ITS COMMERCIAL DIVISION
                       COMM ARBITRATION PETITION (L) NO. 11890 OF 2021


                      Kalpataru Ltd                                                ...Petitioner
                            Versus
                      Middle Class Friends Corporative Housing Ltd              ...Respondent

Mr Navroz H Seervai, Senior Advocate, with Sharan Jagtiani, Senior Advocate, Gulnar Mistry, Saket Mone, DK Sinha, Suneet Tyagi, Aditi Chavan, H Vaswani, Shrey Shah, & Subit Chakrabarti, i/b Vidhii Partners, for the Petitioner. Mr Janak Dwarkadas, Senior Advocate, with Dr Birendra Saraf, Senior Advocate, Aseem Naphade, Ameet Naik, & Madhu Gadodia, i/b Naik Naik & Co., for the Respondent.

CORAM: G.S. PATEL, J (Through Video Conferencing) DATED: 28th July 2021 PC:-

SHEPHALI SANJAY MORMARE

1. List the matter for pronouncement of judgment on 4th Digitally signed by SHEPHALI SANJAY August 2021.

MORMARE Date: 2021.07.29 14:27:15 +0530

2. The previous ad-interim order will continue until then.

28th July 2021 5-CARBPL-11890-2021.DOC

3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J)

28th July 2021