Axis Finance Ltd vs Cyquator Media Services Pvt. Ltd. ...
2021 Latest Caselaw 9838 Bom

sg                                                             17. sjl4878-21.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                      SUMMONS FOR JUDGMENT (L) NO.4878 OF 2021
                                   IN
                    COMMERCIAL SUMMARY SUIT NO.14 OF 2021

Axis Finance Ltd.                                            ...Plaintiff
           vs.
Cyquator Media Services Pvt. Ltd. And 5 Ors.                 ...Defendants

                                .....
Mr. Karl Tamboly, a/w. Mr. Nishit Dhruva, Mr. Prakash Shinde, Mr.
Hridhay Khuraana and Ms. Niyati Merchant, i/b. MDP & Partners, for the
Plaintiff.

Mr. Prathamesh Kamat, a/w. Mr. Ashish Bhakta, Ms. Shreni Shetty and Ms.
Krusha Maheshwari, i/b. ANB Legaql, for the Defendants.

                                         ....
                                     CORAM : DAMA SESHADRI NAIDU, J.

DATED : 27 JULY 2021 P.C. :

. Learned Counsel for the Defendants seeks one week's time to argue the Plaintiff's summons for judgment and also the Defendants plea to defend. Stand over to 4 August 2021.

(DAMA SESHADRI NAIDU, J. )

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