Ramesh Kedarmal Modi vs Ahuja Properties And Developers ...
2021 Latest Caselaw 9836 Bom

                                                1. IA (L) 3721 of 2021.odt



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION


             INTERIM APPLICATION (L) NO. 3721 OF 2021
                                     IN
          COMMERCIAL SUMMARY SUIT (L) NO. 3714 OF 2021


 Ramesh Kedarmal Modi                              ...Plaintiff
          Versus
 M/s Ahuja Properties and Developers and           ...Defendants
 4 Ors.
                            ----------
 Mr. Kunal R. Kumbhat - Advocate for the Plaintiff

 Mikhail Behl a/w Saira Mirzankar a/w Madhukar Mulay -
 Advocate for the Defendants.
                             ----------
                           CORAM : DAMA SESHADRI NAIDU, J.

DATE : 27th JULY, 2021.

P.C. :

Post the matter on 29.07.2021 alongwith Summons for Judgment No. 40 of 2021.

[DAMA SESHADRI NAIDU, J.]

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