Shri. Nitin D. Nyati And Anr vs Pune Municipal Corporation And ...
2021 Latest Caselaw 9764 Bom

                                                                     8.11845.19 wp.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION
                         WRIT PETITION NO. 11845 OF 2019

      Shri. Nitin D. Nyati and another                              ....Petitioners
            V/s.
      Pune Municipal Corporation and others                         .....Respondents

                                            WITH
                               WRIT PETITION NO. 12671 OF 2019

      Cassia Court Co-Op. Housing Society Ltd.                      ....Petitioner
           V/s.
      Pune Municipal Corporation and others                         ....Respondents

      Mr. Prasad S. Dani Sr. Advocate i/b Adv. Jaydeep S. Deo for the
      Petitioners in WP 11845/2019
      Mr. Prasad S. Dani Sr. Advocate i/b Adv. Sanjay K. Gunjkar for the
      petitioner in WP 12671/2019
      Mr. Abhiit Kulkarni for Respondent no. 1 in both petitions

                               CORAM :   NITIN W. SAMBRE, J.

                               DATE:     JULY 26, 2021.

      P.C.:

      1]      At the request of Mr. Kulkarni, stand over to 04/08/2021 by

way of last chance. Parties assure that they shall physically circulate

the judgments, if any, to be relied on.

2] Interim relief to continue till then.

[NITIN W. SAMBRE, J.]