Durgadas Dagdu Giri And Ors vs Ganesh Giri Dagdu Giri And Ors
2021 Latest Caselaw 9570 Bom

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD


                        947 SECOND APPEAL NO.490 OF 2011
                                     WITH
                         CA/10851/2019 IN SA/490/2011

                       DURGADAS DAGDU GIRI AND ORS
                                    VERSUS
                      GANESH GIRI DAGDU GIRI AND ORS
                                       ...
                 Advocate for Appellants : Mr. Dhorde Vikram R.
             Advocate for Respondent No.1 and 3 : Mr. D. P. Palodkar
               Advocate for Respondent No.5 : Mr. P. S. Adgighe
                                 R/3-a Served
                                    R/2 Died
                                       ...

                                       CORAM :    SMT.VIBHA KANKANWADI, J.
                                       DATE :     20-07-2021.

ORDER :

1. Submissions on behalf of both the parties have been heard and the matter is reserved for pronouncement of order/Judgment.

2. Interim relief, if any granted earlier, to continue till the pronouncement of order/Judgment.

RESERVED FOR ORDER/JUDGMENT

(SMT. VIBHA KANKANWADI) JUDGE

vjg/-