Vhb Life Sciences Ltd Thro ... vs Dilip Chimanrao Suryawanshi
2021 Latest Caselaw 9567 Bom

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   912 WRIT PETITION NO.12392 OF 2016
                   WITH CA/7601/2018 IN WP/12392/2016

       VHB LIFE SCIENCES LTD. THR.AUTHORIZED OFFICER
                             VERSUS
                 DILIP CHIMANRAO SURYAWANSHI
                                ...
          Advocate for Petitioner : Shri N.E.Deshmukh
      Advocate for Respondent : Shri Umesh A. Bhadgaonkar
                                ...
                 CORAM : M. G. SEWLIKAR, J.

Date: July 20, 2021 ...

PER COURT :-

1. Shri N.E.Deshmukh, learned counsel for the petitioner seeks

a weeks time for citing some Judgments.

2. Stand over to 29-07-2021.

3. No adjournment will be granted to either of the parties on

next date.

4. Interim relief granted earlier to continue till then. If matter is

not worked out by the petitioner on the next date for whatsoever

reason, interim relief will not be continued.

( M. G. SEWLIKAR, J. )

SPT