Peter @ Augustin Augnail D'Souza vs The State Of Maharashtra And Anr
2021 Latest Caselaw 9533 Bom

Citation : 2021 Latest Caselaw 9533 Bom
Judgement Date : 19 July, 2021

Bombay High Court

Peter @ Augustin Augnail D'Souza vs The State Of Maharashtra And Anr on 19 July, 2021

Bench: Nitin Jamdar, C.V. Bhadang

                                                     7 apeal 405-21=.doc




      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           CRIMINAL APPELLATE JURISDICTION

                CRIMINAL APPEAL NO. 405 OF 2021

 Peter @ Augustin Augnail D'Souza          ..Appellant
      V/s.
 The State of Maharashtra & Anr.           ..Respondents
                                ----
 None for the Appellant.
 Ms. P.P. Shinde, APP for the Respondent/State.
                                ----
                        CORAM : NITIN JAMDAR AND
                                     C.V. BHADANG, JJ.

DATE : 19 JULY 2021

P.C.

. None for the Appellant.

2. Perused the impugned Judgment. Appeal is admitted.

(C.V. BHADANG, J.) (NITIN JAMDAR, J.)

Sneha Chavan page 1 of 1

Download the LatestLaws.com Mobile App