Sudhakar Damodhar Chincholikar ... vs Balbim Gangaram Kudale And Others
2021 Latest Caselaw 9454 Bom

                                                                        935-ca-8759-2020.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                      935 CIVIL APPLICATION NO.8759 OF 2020
                                  IN SA/492/2007

      SUDHAKAR DAMODHAR CHINCHOLIKAR DIED LRS. RUKMINBAI
                SUDHAKAR CHINCHOLIKAR AND OTHERS
                                 VERSUS
               BALBIM GANGARAM KUDALE AND OTHERS
                                    ...
             Advocate for Applicants : Mr. M M Patil Beedkar
        Advocate for Respondent No1 and 2b : Mr. Sachin Deshmukh
                                    ...

                                       CORAM         : SMT. VIBHA KANKANWADI, J.

                                       DATE          : 17.07.2021

ORDER :-


.         Present        application    has    been      filed   for     bringing        legal

representatives of appellant No.1 on record and condoning the delay, however, it is filed in ignorance of the judgment of the Hon'ble Supreme in Suo Moto Writ Petition (C) No.3 of 2020 dated 08.03.2021.

2. Therefore, application stands allowed.

3. Delay, if any, stands condoned.

4. Legal representatives of appellant No.1 be allowed to be brought on record.

5. Amendment to that effect be carried out within a period of four weeks from today.

[SMT. VIBHA KANKANWADI, J.] scm