Shaikh Latif Shaikh Daud Died Lrs. ... vs Dagdabai @Sharifabee Abdul ...
2021 Latest Caselaw 9449 Bom

                                                                        943-ca-5295-2021.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        943 CIVIL APPLICATION NO.5295 OF 2021
                                    IN SA/839/2006
                         WITH CA/5296/2021 IN SA/839/2006

    SHAIKH LATIF SHAIKH DAUD DIED LRS. SHAFIYABEE LATIF SHAIKH AND
                                  OTHERS
                                  VERSUS
     DAGDABAI @SHARIFABEE ABDUL RAZZAQUE DIED LRS. AMIN ABDUL
                           RAZZAK AND OTHERS
                                      ...
            Advocate for Applicants : Mr. Mujtaba Gulam Mustafa
               Advocate for Respondent No.1 : Mr. Ansari A. N.
                                      ...

                                       CORAM         : SMT. VIBHA KANKANWADI, J.

                                       DATE          : 17.07.2021

ORDER :-
.         Present       applications    have    been      filed   for     bringing       legal

representatives of appellant and respondent No.1 on record and condoning the delay, however, it is filed in ignorance of the judgment of the Hon'ble Supreme in Suo Moto Writ Petition (C) No.3 of 2020 dated 08.03.2021.

2. Therefore, applications stand allowed.

3. Delay, if any, stands condoned.

4. Legal representatives of appellant and respondent No.1 be allowed to be brought on record.

5. Amendment to that effect be carried out within a period of four weeks from today.

[SMT. VIBHA KANKANWADI, J.]

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