Savitribai Motilal Sahu And ... vs Babulal Sitalram Sahu Died Lrs. ...
2021 Latest Caselaw 9442 Bom

                                                                        945-ca-5316-2021.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        945 CIVIL APPLICATION NO.5316 OF 2021
                                    IN SA/137/1998

                  SAVITRIBAI MOTILAL SAHU AND OTHERS
                                   VERSUS
       BABULAL SITALRAM SAHU DIED LRS. SUMITRA BABULAL SAHUAND
                                   OTHERS
                                       ...
             Advocate for Applicants : Mr. Manohar S. Deshpande
          Advocate for Respondent Nos.2 and 3 in SA : Mr. Kudale B. S.
                                       ...

                                       CORAM         : SMT. VIBHA KANKANWADI, J.

                                       DATE          : 17.07.2021

ORDER :-


.         Present        application    has    been      filed   for     bringing        legal

representatives of Appellant No.2 on record and condoning the delay, however, it is filed in ignorance of the judgment of the Hon'ble Supreme in Suo Moto Writ Petition (C) No.3 of 2020 dated 08.03.2021.

2. Therefore, application stands allowed.

3. Delay, if any, stands condoned.

4. Legal representatives of appellant No.2 be allowed to be brought on record.

5. Amendment to that effect be carried out within a period of four weeks from today.

[SMT. VIBHA KANKANWADI, J.]

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