Chilaj Kisan Pawar Deceased Lrs. ... vs Jayvant Punja Pawar And Others
2021 Latest Caselaw 9421 Bom

                                                                915-922.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                  915 CIVIL APPLICATION NO.6640 OF 2020
                              IN SA/364/2020

 BABU RAGHU KALANKAR DIED LRS. SACHIN SADASHIV KALANKAR
                         AND OTHERS
                            VERSUS
                  MOHAN LAXMAN GARAD
                               ...
         Advocate for Applicants : Mr. Kakade Amol N .
         Advocate for Respondent : Mr. N. B. Narwade
                               ...
          916 CIVIL APPLICATION NO.8496 OF 2020
                       IN SA/423/2020

    GRAMPANCHYAT THROUGH ITS SARPANCH LALITA PRAMOD
                            JAWALDAPKE
                              VERSUS
GOVIND RAMJI SURYAWANSHI THROUGH LRS SMT. SHAKUNTALABAI
                       GOVIND SURYAWANSHI
                                  ...
              Advocate for Applicant : Mr. Ashtekar R. K.
             AGP for Respondents - State : Mr. B. V. Virdhe
Advocate for Respondent Nos.1A to 1D : Mr. R. B. Deshmukh & Mr. R. R.
                             Deshmukh
                                  ...
              917 CIVIL APPLICATION NO.481 OF 2021
                           IN SA/9/2021

  KAKASAHEB BABASAHEB TANAVADE DECEASED LRS. SUBHADRA
             KAKASAHEB TANAVADE AND OTHERS
                            VERSUS
       SARJERAO RAMCHANDRA TANAVADE AND OTHERS
                               ...
          Advocate for Applicants : Mr. Kakde Yuvraj V.
                               ...
           918 CIVIL APPLICATION NO.1492 OF 2021
                        IN SA/56/2021

     BABURAO BHAGWANRAO SANKAYE (PATIL) AND ANOTHER


                                   (1)

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                                                                   915-922.odt


                               VERSUS
          UMAKANT BABURAO SANKAYE (PATIL) AND OTHERS
                                  ...
             Advocate for Applicants : Mr. B. M. Dhanure
            Advocate for Respondent No.1 : Mr.G. V. Sukale
                                  ...
              919 CIVIL APPLICATION NO.2286 OF 2021
                           IN SA/113/2021

                     ATIYA SULTANA MEER ASHEQ ALI
                                 VERSUS
                 MIR TANVEER JAVED ALI MEER TURAB ALI
                                     ...
                   Advocate for Applicant : Mr. S. S. Kazi
                                     ...
                 920 CIVIL APPLICATION NO.2289 OF 2021
                             IN SA/115/2021

        THE STATE OF MAHARASHTRA THROUGH COLLECTOR
                     AURANGABADAND OTHERS
                               VERSUS
                       VILAS GOVIND JADHAV
                                   ...
              AGP for Applicants - State : Mr. B. V. Virdhe
             Advocate for Respondent : Mr. Bhadekar D. R.
                                   ...
              921 CIVIL APPLICATION NO.3675 OF 2021
                           IN SA/158/2021

CHILAJ KISAN PAWAR DECEASED LRS. TARABAI CHILAJI PAWAR AND
                             OTHERS
                             VERSUS
              JAYVANT PUNJA PAWAR AND OTHERS
                                 ...
         Advocate for Applicants : Mr. Nagarkar Avinash M
                                 ...
            922 CIVIL APPLICATION NO.3683 OF 2021
                        IN SA/162/2021

               NILABAI GINYANDEO JADHAV AND ANOTHER
                              VERSUS
                GINYANDEO LIMBAJI JADHAV AND OTHERS


                                    (2)

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                                                                            915-922.odt


                                          ...
                    Advocate for Applicants : Mr. Adkine Sonaji K.
                                          ...

                                    CORAM         : SMT. VIBHA KANKANWADI, J.

                                    DATE          : 17.07.2021

ORDER :-


.         Though present civil applications have been filed for getting the

delay condoned in filing second appeals, it appears to be in ignorance of

the judgment of the Hon'ble Supreme Court in Suo Moto Writ Petition

(C) No.3 of 2020 dated 08.03.2021 extending the period of limitation

for filing the appeal. Those Second Appeals are within limitation and,

therefore, present civil applications do not survive. All the civil

applications are disposed of.

2. Registry is directed to register the second appeals after

verification.

[SMT. VIBHA KANKANWADI, J.]

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