M/S Protex Engineering Pvt. Ltd vs M/S Kirloskar Chillers Pvt. Ltd. ...
2021 Latest Caselaw 9243 Bom

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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                              WRIT PETITION NO.2738 OF 2021



     M/s Protex Engineering Pvt. Ltd.                ....   Petitioner

             Vs.

     M/s Kirloskar Chiller Pvt. Ltd.                 ....     Respondent


     Mr. Vishal Kanade i/by Ms. Shivani Samel a/w Ms. Shruti Tulpule for
     Petitioner
     Mr. S.K. Keswani a/w Ms. Archana Kakade for Respondent


                                         Coram : NITIN W. SAMBRE, J.

Date : 14th JULY, 2021

P.C.:

1. In response to the Court's query, Mr. Kanade, learned

counsel appearing for the judgment-debtor would submit that the

amount as has been ordered by the executing Court vide impugned

order dated 5th March, 2021 will be deposited before the executing

Court within a period of eight weeks from today. Statement is

accepted.

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2. Matter to come up for further consideration on 30th

August, 2021.

3. As far as issue of delay in delivering of the order, after the

hearing of Darkhast and another issues on merits, are to be considered

on the next date.

( NITIN W. SAMBRE, J.)