Shailesh S/O Ramesh Jaiswal vs The State Of Maharashtra And Anr
2021 Latest Caselaw 9239 Bom

                                                                   3-wp-1838-2021.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                        WRIT PETITION NO.1838 OF 2021

Shailesh Ramesh Jaiswal                                  ...Petitioner
           vs.
The State of Maharashtra and Anr.                        ...Respondents

Mr. M.M. Chaudhari, for the Petitioner
Mr. J.P. Yagnik, APP for the Respondent-State.

                          CORAM :     S. S. SHINDE &
                                      N. J. JAMADAR, JJ.

DATE : JULY 14, 2021 (THROUGH VIDEO CONFERENCING)

P.C.:

. The petition is listed for speaking to the minutes of the

judgment dated 6th May, 2021.

2. The appearances for the parties be shown in the cause title

of the judgment.

3. Corrected judgment dated 6th May, 2021 be uploaded.

             (N. J. JAMADAR, J.)                 (S. S. SHINDE, J.)




Vishal Parekar                                                                  1/1