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M.K.V.D.C. Ltd., Thr Ex. ... vs Maruti Kashinath Mule And Ors
2021 Latest Caselaw 9202 Bom

Citation : 2021 Latest Caselaw 9202 Bom
Judgement Date : 14 July, 2021

Bombay High Court
M.K.V.D.C. Ltd., Thr Ex. ... vs Maruti Kashinath Mule And Ors on 14 July, 2021
Bench: R. G. Avachat
                                     1            906(b)-CA-6063-2021+group.doc



             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                      CIVIL APPLICATION NO. 6063 OF 2021
                                      IN
                    FIRST APPEAL STAMP NO. 11592 OF 2021

 Maharashtra Krishna Valley Development
 Corporation Limited                                   ... Applicant
       Versus
 1. Umaji Kondiba Gange (Died)
    Through LR's
 1-A) Ashru Umaji Gange and others                     ... Respondents

                                    AND
  CIVIL APPLICATION NO. 6066 OF 2021 IN FIRST APPEAL (ST) NO. 11956 OF 2021
  CIVIL APPLICATION NO. 6068 OF 2021 IN FIRST APPEAL (ST) NO. 11581 OF 2021
  CIVIL APPLICATION NO. 6070 OF 2021 IN FIRST APPEAL (ST) NO. 12011 OF 2021
  CIVIL APPLICATION NO. 6072 OF 2021 IN FIRST APPEAL (ST) NO. 12023 OF 2021
  CIVIL APPLICATION NO. 6076 OF 2021 IN FIRST APPEAL (ST) NO. 12000 OF 2021
  CIVIL APPLICATION NO. 6075 OF 2021 IN FIRST APPEAL (ST) NO. 12006 OF 2021
  CIVIL APPLICATION NO. 6078 OF 2021 IN FIRST APPEAL (ST) NO. 12015 OF 2021
  CIVIL APPLICATION NO. 6080 OF 2021 IN FIRST APPEAL (ST) NO.12296 OF 2021
  CIVIL APPLICATION NO. 6082 OF 2021 IN FIRST APPEAL (ST) NO.12299 OF 2021
  CIVIL APPLICATION NO. 6086 OF 2021 IN FIRST APPEAL (ST) NO.12285 OF 2021
  CIVIL APPLICATION NO. 6088 OF 2021 IN FIRST APPEAL (ST) NO.12281 OF 2021
  CIVIL APPLICATION NO. 6090 OF 2021 IN FIRST APPEAL (ST) NO.12292 OF 2021
  CIVIL APPLICATION NO. 6096 OF 2021 IN FIRST APPEAL (ST) NO.11473 OF 2021
  CIVIL APPLICATION NO. 6098 OF 2021 IN FIRST APPEAL (ST) NO.11630 OF 2021
  CIVIL APPLICATION NO. 6100 OF 2021 IN FIRST APPEAL (ST) NO.11624 OF 2021
  CIVIL APPLICATION NO. 6102 OF 2021 IN FIRST APPEAL (ST) NO.12276 OF 2021
  CIVIL APPLICATION NO. 6104 OF 2021 IN FIRST APPEAL (ST) NO.11476 OF 2021
  CIVIL APPLICATION NO. 6106 OF 2021 IN FIRST APPEAL (ST) NO.11616 OF 2021
  CIVIL APPLICATION NO. 6108 OF 2021 IN FIRST APPEAL (ST) NO.11613 OF 2021
                                   ....
 Mr. Avishkar S. Shelke, Advocate for the applicants
 Mr. S. S. Dande, Mr. A. M. Phule, Mr. B. V. Virdhe, Mr. P. M. Kulkarni,
 AGPs for the State in respective matters.
                                   ....

                                  CORAM : R. G. AVACHAT, J.

DATED : 14th JULY, 2021

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2 906(b)-CA-6063-2021+group.doc

PER COURT :-

. Heard.

2. Issue notice to the respondents, returnable on 11 th

August, 2021.

3. Respective AGPs waive service of notice for the State in

respective matters.

4. For the present, on applicants/appellants depositing 50%

of the amount under the award in this Court within a period of

twelve (12) weeks from today, there shall be ad-interim stay to the

impugned judgment and award, till the next date.

[ R. G. AVACHAT, J. ]

SMS

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