Yogeshwari Devi Mahila Bachat Gat ... vs The State Of Maharashtra And ...
2021 Latest Caselaw 9142 Bom

                                            1                      wp6177.20.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD


                             WRIT PETITION NO. 6177 OF 2020

Yogeshwari Devi Mahila Bachat Gat,
Osmanabad through its President and others                     ... Petitioners

          VERSUS

The State of Maharashtra and others                            ... Respondents

Mr B.R. Kedar, Advocate for petitioners; Mr. P.R. Katneshwarkar, Special Counsel along with Mr S.G. Sangle, AGP for

Mr A.S. Reddy, Advocate for respondent no. 4

CORAM : RAVINDRA V. GHUGE AND S.G. MEHARE, JJ

DATE : 13th July, 2021

P.C.

1. The learned Advocates for the petitioners and the contesting

respondents have entered their written notes of submissions along with the

compilation of case law.

2. Closed for judgment.

[S.G. MEHARE, J.] [RAVINDRA V. GHUGE, J.]

amj