The State Of Maharashtra And Anr vs Machindra Maruti Munde And Ors
2021 Latest Caselaw 9085 Bom

                                                                            4-CA-5914-21.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                       CIVIL APPLICATION NO. 5914 OF 2021
                                       IN
                       FIRST APPEAL (ST) NO. 8711 OF 2021

State of Maharashtra and Another                           ..APPLICANTS
      VERSUS
Machindra Maruti Mune and Others                           ..RESPONDENTS

                                         ....
Mr. A.M. Phule, A.G.P. for applicants
                                         ....

                                                 CORAM : R.G. AVACHAT, J.

DATED : 12th JULY, 2021

PER COURT :

1. Heard.

2. Issue notice to the respondents, returnable on 09th August, 2021.

3. On depositing entire amount under award within twelve (12)

weeks, there shall be stay to the effect and execution of the impugned

judgment and award till next date.

( R.G. AVACHAT, J. ) SSD

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