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Vijay Onkar Jadhav vs The State Of Maharashtra And ...
2021 Latest Caselaw 9049 Bom

Citation : 2021 Latest Caselaw 9049 Bom
Judgement Date : 12 July, 2021

Bombay High Court
Vijay Onkar Jadhav vs The State Of Maharashtra And ... on 12 July, 2021
Bench: V.K. Jadhav, S. G. Dige
                                   1                CRI WP 698.2021.odt

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

             CRIMINAL WRIT PETITION NO.698 OF 2021

             Vijay s/o OnkaaO JahaaN,
             age 43 yeaOs, Occ. Lab uO,
             R/o Ajanktaa, Tq. Sill h,
             DistOict AuOankgabah.                 ...Petiti nkeO...

             VERSUS

     1.      Tae State f MaaaOasatOa,
             TaO uga : SecOetaOy f H me MinkisteO,
             ManktOalaya, Mumbai.

     2.      SupeOinktenkhenkt f P lice (RuOal),
             AuOankgabah.

     3.      Tae P lice Inkspect O,
             Ajanktaa P lice Stati nk,
             Tq. Sill h, DistOict AuOankgabah.

     4.      SagaO s/o Jaghisa PaitaankaaO,
             age 30 yeaOs, Occ. Lab uO,
             R/o . Da bi Galli, Ba aaOhank,
             Tq. Ba aaOhank, Dist. Jalnka.

     5.      SagaO s/o Nankhu S nkwanke,
             age 28 yeaOs, Occ. Lab uO,
             R/o SutaO Galli, Ba aaOhank,
             Tq. Ba aaOhank, Dist. Jalnka.

     6.      MayuOi Raju JahaaN,
             age 30 yOs, Occ. H usewife,
             R/o TelipuOa, Ajanktaa,Tq. Sill h,
             Dist. AuOankgabah.                  ...Resp nkhenkts...
                                    ...
             AhN cate f O Petiti nkeO : MO. Kankahe Ankgah L
                APP f O Resp nkhenkts: MO. R V DasalaaO
                                    ...

     aaa/-




::: Uploaded on - 12/07/2021                  ::: Downloaded on - 20/09/2021 22:40:13 :::
                                          2                CRI WP 698.2021.odt

                             ...
           CORAM : V.K. JADHAV & S.G. DIGE, JJ.

Dateh : July 12, 2021 ...

ORAL JUDGMENT :- ( Per V K Jadhav, J.)

1. HeaOh.

2. Rule. Rule mahe OetuOnkable f Otawita. HeaOh

finkally wita tae c nksenkt f tae paOties at ahmissi nk

stage.

3. By way f tais wOit petiti nk, tae petiti nkeO is

seeainkg issuankce f wOit f aabeas c Opus ankh

hiOecti nks t Oesp nkhenkt nk s.1 t 3 t pO huce tae mink O

haugateO f tae petiti nkeO nkamely Niaita Vijay JahaaN

ageh 17 yeaOs fO m tae cust hy f tae suspecteh

accuseh i.e. Oesp nkhenkt nk s. 4 t 6 aeOeink.

4. BOief facts, giNinkg Oise t tais wOit petiti nk aOe as

f ll ws :-

a] Onk 24.5.2021 saih haugateO Niaita JahaaN f tae

petiti nkeO was f unkh missinkg fO m tae a use. Taus, tae

petiti nkeO nk tae same hay aas l hgeh tae FIR ankh nk

tae basis f ais FIR, cOime nk .103 f 2021 came t be

aaa/-

3 CRI WP 698.2021.odt

OegisteOeh at Ajinktaa P lice Stati nk, DistOict AuOankgabah

againkst unkank wnk peOs nks f O tae ffenkce punkisaable

unkheO secti nk 363 f tae Inkhiank Penkal C he. DuOinkg

penkhenkcy f inkNestigati nk f saih cOime, petiti nkeO ankh

ais family membeOs came t ank w taat tae mink O

haugateO nkamely Niaita was aihnkappeh fO m taeiO lawful

cust hy by suspecteh peOs nks i.e. Oesp nkhenkt nk s.4 t 6

f O tae puOp se f maOOiage. Tae petiti nkeO aas taus

appO acaeh t tais C uOt f O issuankce f tae wOit f

aabeas c Opus, sinkce p lice auta Oity aas faileh t tOace

ut ais mink O haugateO Niaita .

5. By OheO hateh 28.6.2021 tais C uOt aas hiOecteh

tae Oesp nkhenkts t seaOca mink O haugateO f tae

petiti nkeO nkamely Niaita Vijay JahaaN ankh t pO huce

aeO bef Oe tae C uOt till tae nkext hate f aeaOinkg.

6. T hay nk 12.7.2021 at 02.30 p.m. saih missinkg

mink O haugateO f tae petiti nkeO nkamely Niaita Vijay

JahaaN is bO ugat bef Oe us by tae p lice stati nk

Ajinktaa, DistOict AuOankgabah. Tae inkNestigatinkg fficeO

aas als Oec Oheh tae statemenkt f tae Nictim.

aaa/-

4 CRI WP 698.2021.odt

7. We aaNe inkteOacteh wita Niaita Vijay JahaaN ink tae

penk C uOt. Sae aas hiscl seh aeO hate f biOta as

01.08.2003. Sae aas als ahmitteh bef Oe us taat sae is

less taank 18 yeaOs f age. We aaNe Oepeatehly asaeh aeO

as t waat aappenkeh t aeO, a weNeO, sae aas nkly

hiscl seh t us taat sae is bO ugat t tae C uOt fO m

Mumbai. We aaNe asaeh aeO as t waat is aeO wisa. Sae

t lh us ink tae penk C uOt taat sae wankts t g t aeO

paOenkt's a use. PaOenkts aOe pOesenkt ink tae C uOt. We

aaNe inkteOacteh wita tae paOenkts, wa aOe pOesenkt ink tae

C uOt. Taey aaNe assuOeh t us taat taey w ulh taae

caOe f taeiO haugateO ankh, sae w ulh nk t be tO ubleh nk

anky c unkt. LeaOnkeh c unksel f O tae petiti nkeO aas als

submitteh bef Oe us taat ae aas alOeahy giNenk

unkheOstankhinkg t taat effect t tae petiti nkeO ankh ais

wife.

8. Ink Niew f tae same ankh c nksiheOinkg tae wisa f

tae mink O haugateO Niaita Vijay JahaaN, we giNe aeO

cust hy t aeO paOenkts.

aaa/-

5 CRI WP 698.2021.odt

9. Rule is mahe abs lute ink tae ab Ne teOms. WOit f

aabeas c Opus is acc Ohinkgly hisp seh ff.

( S. G. DIGE, J. ) ( V.K. JADHAV, J. ) ...

aaa/-

 
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