Arun Achut Prabhudesai vs State Of Maharashtra And Ors
2021 Latest Caselaw 9014 Bom

                                                                   30-wp2545-21.doc

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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION


                           WRIT PETITION NO.2545 OF 2021


      Arun A. Prabhudesai                                       ...Petitioner
                V/s.
      State of Maharashtra & Ors.                               ...Respondents


      Mr.V.S. Talkute for the Petitioner,

      Smt.P.J. Gavhane, AGP for the State - Respondent Nos.1 and 2.

      Mr.Rajendra Anbhule for the Respondent No.3.

                                       CORAM : R.D. DHANUKA &
                                               R.I. CHAGLA, JJ.

DATE : 9TH JULY, 2021.

P.C. :-

1. Learned AGP seeks time to consider the judgments

annexed at pages 36 to 59 of the petition and would make a

statement before this Court whether the issue involved in this petition

are concluded in favour of the petitioner by these judgments or not.

2. Place the matter on board for directions on 14th July, 2021.

      (R.I. CHAGLA, J.)                                 (R.D. DHANUKA, J.)