Rohit S Kamble vs Deputy Commissioner Of Police And ...
2021 Latest Caselaw 8933 Bom

Citation : 2021 Latest Caselaw 8933 Bom
Judgement Date : 8 July, 2021

Bombay High Court

Rohit S Kamble vs Deputy Commissioner Of Police And ... on 8 July, 2021

Bench: S.S. Shinde, N. J. Jamadar

                                                 1/1                            921-WP-1608-2021.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 1608 OF 2021

Rohit S Kamble                                                 ...Petitioner

         Versus

Deputy Commissioner of Police
Zone-X & Ors.                                                  ...Respondents
                                  ...
Mr. Abhishek L. Tripathi for Petitioner.
Mr. J.P. Yagnik, APP for State.
                                  ...

                                        CORAM : S. S. SHINDE &
                                                N. J. JAMADAR, JJ.

DATE : 8th JULY, 2021.

P.C.:

1. Heard. Reserved for judgment.

( N. J. JAMADAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

Download the LatestLaws.com Mobile App