National Reality Private ... vs Standard Chartered Bank, Mumbai
2021 Latest Caselaw 8932 Bom

                                                                               (53) FA-232-21.doc

BDP-SPS-tac




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION
                           FIRST APPEAL NO. 232 OF 2021

              National Reality Private Limited                    .... Appellant.
                        V/s
              Standard Chartered Bank                             ..... Respondent.
              ----
              Ms. Garima Agrawal a/w Abinash Pradhan i/b Wadia Ghandy & Co. for
              the Appellant.
              ----
                             CORAM: NITIN W. SAMBRE, J.

                                     DATE:       JULY 08, 2021

              P.C.:-

Liberty to place on record compilation of documents and

judgments. Matter to come up for consideration on 19th July, 2021 as

and by way of last chance.

( NITIN W. SAMBRE, J. )