United India Insurance Co. Ltd vs Shri. Mehboob Fatullal Shaikh And ...
2021 Latest Caselaw 8927 Bom

                                                                   17.1449.21 IA.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION
                          FIRST APPEAL NO. 1040 OF 2017
                                       WITH
                        CIVIL APPLICATION NO. 2077 OF 2016

      United India Insurance Co. Ltd.                             ....Appellant
           V/s.
      Mehboob Fatulla Shaikh and others                           ....Respondents

                         INTERIM APPLICATION NO. 1449 OF 2021
                                          IN
                             FIRST APPEAL NO. 1040 OF 2017

      Mehboob Fatullal Shaikh                                     ....Applicant
           V/s.
      United India Insurance Co. Ltd.                             .....Respondent

      Smt. Rina Kundu for the applicant in IA
      Smt. Varsha Chavan for original appellant in FA

                               CORAM :   NITIN W. SAMBRE, J.

                               DATE:     JULY 8, 2021.

      P.C.:

      1]      Heard fnally with consent of the parties. Learned counsel for

the appellant intends to circulate the Judgments during the course of

the day through e-mail.

2] Matter to be posted for orders on 14/07/2021.

[NITIN W. SAMBRE, J.]