Shri. Vasant Daga Borse And Ors vs The Govt. Of Maharashtra , Through ...
2021 Latest Caselaw 8877 Bom

                                           1/2                              20.WP.2531.2021.doc

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             CIVIL APPELLATE JURISDICTION

                              WRIT PETITION NO.2531 OF 2021

Vasant Daga Borse & Ors.                                          ....       Petitioners
   Versus
The State of Maharashtra & Ors.                                   ...        Respondents


                                     ALONGWITH
                           CIVIL APPLICATION NO.1464 OF 2019
                                          IN
                             WRIT PETITION NO.2531 OF 2021


Snehalata Devram Bhosale                                          ....       Applicant.
In the matter between
Vasant Daga Borse & Ors.                                          ....       Petitioners
   Versus
The State of Maharashtra & Ors.                                   ...        Respondents
                                                 .........
Mr. Suresh Pakale i/b. Mr. Shankar M. Katkar for the Petitioners.
Mr. Vishwanath Patil a/w. Mr. Keval Ahya a/w. Mr. Ankit Lodha for Respondent
Nos.6 & 7.

Mr. P.G. Sawant, AGP for for State.
                                                 .........
                                    CORAM : SMT. SADHANA S. JADHAV AND
                                            SURENDRA P. TAVADE, JJ.

                                    DATE     :     7th JULY, 2021.


P.C. :

1. Learned Counsel for the Petitioners is directed to serve a copy of the Civil

Aarti Palkar

2/2 20.WP.2531.2021.doc

Application on the learned Counsel for the Respondents and also submit a copy of

judgment on which he would like to rely upon before the next date.

2. Stand over to 09.08.2021.

( SURENDRA P. TAVADE, J. ) ( SMT. SADHANA S. JADHAV, J. )

Aarti Palkar