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Natthu Narayan Nanwatkar And 2 Ors vs The Collector, Nagpur And Ors
2021 Latest Caselaw 8876 Bom

Citation : 2021 Latest Caselaw 8876 Bom
Judgement Date : 7 July, 2021

Bombay High Court
Natthu Narayan Nanwatkar And 2 Ors vs The Collector, Nagpur And Ors on 7 July, 2021
Bench: Pushpa V. Ganediwala
3CAF 652.2012                                                                                1

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR.
                  CIVIL APPLICATION (F) NO. 652 OF 2012
                    IN FIRST APPEAL NO. 1233 OF 2012
         (Shri Natthu Narayan Nanwatkar & Ors. Vs. The Collector, Nagpur & Ors.)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions           Court's or Judge's orders.
and Registrar's Orders.

                                Ms. H.N. Jaipurkar, A.G.P. for respondent No.1.
                                Shri M.M. Agnihotri, Advocate for respondent No.2.
                                                  .....
                                            CORAM : PUSHPA V. GANEDIWALA, J.

JULY 07, 2021.

This is an application for dispensing with filing of typed copy of the impugned judgment and order.

2] On due consideration, the application is allowed.

FIRST APPEAL NO. 1233/2012.

3] Issue notice to the appellants for engaging new counsel, returnable after two weeks.

JUDGE Sumit

 
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