Kashida Developers Pvt. Ltd., Thr ... vs N.P.S. Infrastructure Thr Its ...
2021 Latest Caselaw 8689 Bom

                                          (1)


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                        FIRST APPEAL NO.660 OF 2021

 1.       Kashida Developers Private
          Ltd., Through its Directors -

 1-A. Sandip s/o Omprakash Koyate
      and Ors.                                               = APPELLANTS
                                                           (Orig.Defendants)
          VERSUS

 N.P.S.Infrastructure through
 its Owner -
 Shri Neeraj s/o Prafulla Shaha                              = RESPONDENT
                                                           (Orig.Plaintiff)
                                      -----
 Mr.RN Dhorde, Sr.Counsel                       i/by      Shri        VR      Dhorde,
 Advocate for Appellants;

 Mr.PV Mandlik, Sr.Counsel, i/by Shri AS Gandhi,
 Advocate for Respondent.
                        -----
                    CORAM : SMT.VIBHA KANKANWADI,J.

DATE : 1st July, 2021.

PER COURT :-

1. Present appeal has been filed to challenge judgment and decree dated 9.9.2020 passed by learned Civil Judge,Senior Division, Rahata, District Ahmednagar in Special Civil Suit No. 12/2019 (Old Special Civil Suit No.68/2012).

2. Heard learned Sr.Counsel appearing for the respective parties.

3. Admit.

4. Call R and P.

(SMT. VIBHA KANKANWADI) JUDGE BDV