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Shobhatai W/O Tulshiram Milmile ... vs Raju Vishwanath Diwase And Others
2021 Latest Caselaw 8683 Bom

Citation : 2021 Latest Caselaw 8683 Bom
Judgement Date : 1 July, 2021

Bombay High Court
Shobhatai W/O Tulshiram Milmile ... vs Raju Vishwanath Diwase And Others on 1 July, 2021
Bench: S. M. Modak
caf.1043.20                                                                                        1/1


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR

                        Civil Application [CAF] No.1043 of 2020
                                            in
                             First Appeal St. 26019 of 2019
                              Shobhabai Tulshiram Milmile & another
                                               vs.
                                Raju Vishwanath Diwase & others
=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
Office notes, Office Memoranda of
Coram, appearances, Court's orders                              Court's or Judge's Orders
or directions and Registrar's orders.
=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=

                            Ms. Prachi Joshi, Advocate for the Appellants-Applicants.


                                             CORAM     :   S.M. MODAK, J.
                                             DATE      :   1st JULY, 2021.

                                             Hearing   was    conducted        through        Video

Conferencing and the learned Counsel agreed that the audio and visual quality was proper.

There is a delay of 904 days in preferring an appeal against the judgment of the Claims Tribunal.

Issue notice to the respondents, returnable after ten weeks.

JUDGE *sandesh

 
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