Kishor Ashok Parkhe vs The Divisional Commissioner And ...
2021 Latest Caselaw 953 Bom

                                             1

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                          WRIT PETITION NO. 6189 OF 2020

                           KISHOR ASHOK PARKHE
                                  VERSUS
                 THE DIVISIONAL COMMISSIONER AND OTHERS

                                       ...
                   Mr. Abhinay D. Khot, Advocate for petitioner
                  Mr. S.B. Yawalkar, AGP for respondent - State
                                       ...

                                    CORAM : SUNIL P. DESHMUKH, J.
                                    DATE : 14-01-2021

ORDER :

1. Motion for 'Speaking to minutes' has been moved for

correction in respect of year and name of lawyer in the judgment

dated 08-01-2021 passed by this court.

2. In paragraph no. 2 in second line, words 'August - 2015'

are inadvertently mentioned. Said words be corrected as

'August - 2014'. In paragraph no. 5, name of learned counsel for

petitioner is incorrectly mentioned as 'Mr. Abhay Khot'. Same be

corrected as 'Mr. Abhinay Khot'.

3. Certified copies and other copies, if any, hitherto

issued / obtained / taken, shall be deemed to have been corrected

accordingly.

[SUNIL P. DESHMUKH] JUDGE arp/