Namdeo S/O Sadashiv Borkar vs Raju Udebhan Gajbhiye And 3 Others
2021 Latest Caselaw 918 Bom

Citation : 2021 Latest Caselaw 918 Bom
Judgement Date : 14 January, 2021

Bombay High Court

Namdeo S/O Sadashiv Borkar vs Raju Udebhan Gajbhiye And 3 Others on 14 January, 2021

Bench: S.B. Shukre, Avinash G. Gharote

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                                                                         CRIWP647.20.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                      NAGPUR BENCH : NAGPUR.

                 CRIMINAL WRIT PETITION NO. 647 OF 2020
                              Namdeo Sadashiv Borkar
                                              vrs.
                         Raju Udebhan Gajbhiye and others
-----------------------------------------------------------------------------------
Office Notes, Office Memoranda of                        Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
                 Petitioner in person
                 Ms. Hemlata Jaipurkar, APP for Respondent No.4


                         CORAM :- SUNIL B. SHUKRE AND
                                  AVINASH G. GHAROTE, JJ.

DATED :- 14.01.2021

Heard the petitioner appearing in person.

It appears to us that this being a matrimonial dispute, the petitioner had earlier knocked at the doors of the Courts at Chandrapur and Nagpur. However, the copies of those orders, if any, have not been filed on record by the petitioner.

The petitioner is, therefore, directed to file on record the copies of those orders or judgments along with the copies of the petitions or applications, if any. If there has been no earlier litigation between the petitioner and his estranged wife, the petitioner may declare this fact by filing a pursis in this regard.

Meanwhile, issue notice to the respondents, returnable after three weeks.

CRIWP647.20.odt

Learned APP waives service of notice for Respondent No.4.

                   JUDGE                           JUDGE


Rvjalit                                                    Digitally
                                                           signed by
                                            Rajesh         Rajesh Jalit
                                                           Date:
                                            Jalit          2021.01.14
                                                           18:01:04
                                                           +0530