Shri. Vyankanna S/O Busayya ... vs State Of Maharashtra, Through ...
2021 Latest Caselaw 912 Bom

                                        1                                   140121wp187.21.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           : NAGPUR BENCH : NAGPUR.

                             WRIT PETITION NO. 187 OF 2021
                        VYANKANNA S/o BUSAYYA KUKKALA
                                     VERSUS
         STATE OF MAH., THRU. DIST. COLLECTOR, GADCHIROLI, AND OTHERS
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Office Notes, Office Memoranda of                           Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                        Mr. N. R. Bhishikar, Advocate for the petitioner
                        Mr. S. M. Ukey, Addl. G. P. for respondent nos. 1 to 3.

                                 CORAM : V. M. DESHPANDE, J.

DATE : JANUARY 14, 2021.

1. By this writ petition, the petitioner is challenging the rejection of his nomination paper to contest the Gram Panchayat election.

2. Notice on this writ petition was issued on 11.01.2021 and was kept today.

3. Today, Shri S.M. Ukey, learned Additional Government Pleader pointed out that the Full Bench consisting of the Hon'ble the Chief Justice, Hon'ble Shri Justice A.S. Gadkari and Hon'ble Shri Justice G.S. Kulkarni in the judgment rendered on 13.01.2021 in Writ Petition (Stamp) No. 26/2021 has ruled that there is a bar to entertain the writ petition under Article 226 of the Constitution of India against the order passed by the Returning Officer returning the nomination papers.

4. In view of the law laid down by the Full Bench, the writ petition is dismissed.

                                                                 JUDGE
       Diwale

                                                                                       Digitally signed
                                                                     Parag             by Parag Diwale
                                                                                       Date:
                                                                     Diwale            2021.01.15
                                                                                       16:34:00 +0530