Toshiba Water Solutions Pvt Ltd vs Essar Oil And Gas Exploration And ...
2021 Latest Caselaw 670 Bom

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                IN ITS COMMERCIAL DIVISION


                           INTERIM APPLICATION NO.2532 OF 2020
                                               IN
                          COMMERCIAL EXECUTION NO.851 OF 2019


Toshiba Water Solutions Pvt. Ltd.                     .. Applicant/Judgment
                                                       Creditor (org. claimant)
           Vs.
Essar Oil & Gas Exploration &
Production Limited                                    .. Judgment Debtor
                                                        (org. Respondent)


Mr. Rohan Savant i/b. Mustafa Motiwala for the applicant.

Mr. Gandhar Raikar i/b. K. Shah for the respondent.


                                                CORAM : A. K. MENON, J.

DATED : 12TH JANUARY, 2021. (THROUGH VIDEO CONFERENCE)

P.C. :

Not to be placed before a bench of which A.K.Menon, J. is a

member. Registry to take appropriate steps.

Sandhya Digitally signed by Sandhya Wadhwa (A. K. MENON, J.) Wadhwa Date:

2021.01.12 14:26:49 +0530

5.ia-2532-20 in comex-851-19.doc wadhwa