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Maharashtra State Electricity ... vs Lustre Engineering Corporation ...
2021 Latest Caselaw 669 Bom

Citation : 2021 Latest Caselaw 669 Bom
Judgement Date : 12 January, 2021

Bombay High Court
Maharashtra State Electricity ... vs Lustre Engineering Corporation ... on 12 January, 2021
Bench: A. K. Menon
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION


                       ARBITRATION PETITION NO.116 OF 2018
                       ARBITRATION PETITION NO.117 OF 2018
                       ARBITRATION PETITION NO.118 OF 2018
                       ARBITRATION PETITION NO.119 OF 2018
                       ARBITRATION PETITION NO.120 OF 2018


Maharashtra State Electricity Transmission
Company Ltd.                                                      .. Petitioner
         Vs.
Lustre Engineering Corporation & Ors.                             .. Respondent


Mr. Ashok Gade a/w Sagar Jadhav & Navin Rathod for the petitioner.

Mr. Nigel Quraishy i/b. Dushyant Krishnan for respondent no.1.


                                                  CORAM : A. K. MENON, J.

DATED : 12TH JANUARY, 2021. (THROUGH VIDEO CONFERENCE)

P.C. :

1. Both sides state that since the matter is listed for directions today,

a date may be fixed for final hearing. They state that they have

filed written notes of arguments, however, they wish to be heard

in brief orally and in person.

9 to 13.. arp-116, 117, 118, 119 & 120-18.doc wadhwa

2. S.O. 28th January, 2021.

3. Meanwhile, the hard copies of the notes and judgments, if any,

proposed to be cited, to be circulated.

(A. K. MENON, J.)

Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2021.01.12 15:02:14 +0530

9 to 13.. arp-116, 117, 118, 119 & 120-18.doc wadhwa

 
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