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Megha W/O Ramdas Bhende vs Ramdas S/O Nathhuji Bhende
2021 Latest Caselaw 578 Bom

Citation : 2021 Latest Caselaw 578 Bom
Judgement Date : 11 January, 2021

Bombay High Court
Megha W/O Ramdas Bhende vs Ramdas S/O Nathhuji Bhende on 11 January, 2021
Bench: A.S. Chandurkar, Nitin B. Suryawanshi
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 98 OF 2015

 Megha W/o Ramdas Bhende                                 ....PETITIONER
            V/S
 Ramdas S/o Nathhuji Bhende                            ....RESPONDENT

PRAKASH S. TIWARI for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 11th January, 2021 P.C. :

Heard Mr. P.S. Tiwari, Adv. for Appellant. None for Respondent though served. S.O. to 18/01/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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