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Murlidhar S/O Dattuji Thote vs Sau. Pushpa W/O Murlidhar Thote
2021 Latest Caselaw 577 Bom

Citation : 2021 Latest Caselaw 577 Bom
Judgement Date : 11 January, 2021

Bombay High Court
Murlidhar S/O Dattuji Thote vs Sau. Pushpa W/O Murlidhar Thote on 11 January, 2021
Bench: A.S. Chandurkar, Nitin B. Suryawanshi
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 64 OF 2015

 Murlidhar S/o Dattuji Thote                             ....PETITIONER
             V/S
 Sau. Pushpa W/o Murlidhar Thote                       ....RESPONDENT

N.P. HIWASE for Petitioner RAHUL RAM RATHOD for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 11th January, 2021 P.C. :

Heard Mrs. M. N. Hiwase, Adv. for Appellant., Mr. Ram Rathod, Adv. for Respondent. S.O. to 22/01/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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