Il And Fs Services Limited vs Pralay Infrastructure Pvt. Ltd. ...
2021 Latest Caselaw 495 Bom

                                                                  8.SJ.79.2019.odt

dik
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                          IN ITS COMMERCIAL DIVISION
      Dhanappa
      I. Koshti
                         SUMMONS FOR JUDGMENT NO. 79 OF 2019
      Digitally signed
      by Dhanappa I.                      in
      Koshti
      Date: 2021.02.10        COMM. SUIT NO. 579 OF 2019
      10:40:51 +0530
                                        WITH
                          INTERIM APPLICATION NO. 102 OF 2020
                                         IN
                         SUMMONS FOR JUDGMENT NO. 79 OF 2019

              IL and FS Services Ltd.                   ... Plaintiff
                   Vs
              Pralay Infrastructure Pvt. Ltd.& Ors.     ... Defendants.

              Ms. Purvi Joshi a/w Saloni Shah i/b DSK Legal for the Plaintiff
              Ms Leona Furtado i/b Pan India Legal Services LLP for Defendant
              Nos. 2 and 9.

                                      CORAM : B. P. COLABAWALLA, J.

DATE : 9th FEBRUARY, 2021

P.C. :

1 At the request of the learned advocate for defendant

Nos. 2 and 9, stand over to 17th February, 2021.

2 This order shall be digitally signed by the Private

Secretory /Personal Assistant of this Court. All concerned shall act

on production by fax or e-mail of a digitally signed copy of this order.

(B. P. COLABAWALLA, J. )