Siddhesh Dattatrey Shinde vs The State Of Maharashtra
2021 Latest Caselaw 469 Bom

                                                  1/1                22 BA 1365-20.doc


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION
         Digitally
         signed by
                              CRIMINAL BAIL APPLICATION NO.1365 of 2020
Manali   Manali P.
         Tilak
P.
                      Siddhesh Dattatrey Shinde               .. Applicant
         Date:
Tilak    2021.01.08
         18:22:33

                           Versus
         +0530



                      The State of Maharashtra                .. Respondents

                                                        ...

                      Mr. Siddhesh Samel for the applicant.
                      Mrs.M.M. Deshmukh, APP for the State.


                                   CORAM: BHARATI DANGRE, J.

DATED : 8th JANUARY 2021.

P.C:-

1 Learned counsel for the applicant seek to rely on certain judgments as precedents. Let the copy of those judgments be served on the learned APP so that he can equip himself to make his submissions.

2 Stand over to 25th January 2021.

SMT. BHARATI DANGRE, J

Tilak