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Mahadeorao Uttamrao Rajurkar And ... vs The State Of Maharashtra Thr. Pso ...
2021 Latest Caselaw 390 Bom

Citation : 2021 Latest Caselaw 390 Bom
Judgement Date : 7 January, 2021

Bombay High Court
Mahadeorao Uttamrao Rajurkar And ... vs The State Of Maharashtra Thr. Pso ... on 7 January, 2021
Bench: V.M. Deshpande, Anil S. Kilor
                                       1                                  070121appp1467.20.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           : NAGPUR BENCH : NAGPUR.

                CRIMINAL APPLICATION [APPP) NO. 1467 OF 2020
                                    IN
                CRIMINAL APPLICATION [APL] NO. 585 OF 2017 (D)
               MAHADEORAO UTTAMRAO RAJURKAR AND ANOTHER
                                      VERSUS
        STATE OF MAH. THRU. P.S.O., P.S., RAJAPETH, AMRAVATI AND ANOTHER
-----------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                           Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
-----------------------------------------------------------------------------------------------------
                        Counsel for the applicant absent.
                        Mr. N. S. Rao, A. P. P. for the non-applicant no.1/State

                        CORAM : V. M. DESHPANDE and ANIL S. KILOR, JJ.

DATE : JANUARY 07, 2021.

Learned counsel Mr. J.C. Shukla, who has moved this application for speaking to minutes, is absent.

We have gone through the application. The prayers made in this application are beyond the scope of speaking to minutes. In fact, the prayer clauses show that the applicants are praying for modification of the order and ultimately wants review of the judgment dated 03.12.2020, which is impermissible.

The application is, therefore, rejected.

                                           JUDGE                           JUDGE
       Diwale

                                                                                       Digitally signed
                                                                                       by Parag
                                                                         Parag         Diwale

                                                                         Diwale        Date:
                                                                                       2021.01.07
                                                                                       17:06:49 +0530
 

 
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