Bhagwan S/O. Shankar Suradkar And ... vs Dwarkadas S/O. Yashwant Bansod @ ...
2021 Latest Caselaw 284 Bom

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                      924 CRIMINAL APPEAL NO.766 OF 2019
                                    WITH
                      APPLN/3334/2019 IN APEAL/766/2019

 DWARKADAS S/O. YASHWANT BANSOD @ PATHRIKAR AND OTHERS
                              VERSUS
              THE STATE OF MAHARASHTRA AND ANR
                                 ...
  Advocate for Appellants : Senior Counsel Mr. R. N. Dhorde i/b Mr.
                         Dhorde Vikram R.
       APP for Respondent-State : Ms. Vaishali Patil Jadhav.
        Advocate for Respondent No.2 : Mr. A. M. Nagarkar.
                                 ...

                                    CORAM : SMT.VIBHA KANKANWADI, J.

DATE : 06-01-2021

PER COURT :

1. Heard learned Senior Counsel Mr. R. N. Dhorde instructed by Mr. V.

R. Dhorde appearing for the appellants, learned APP and learned Advocate

representing respondent No.2.

2. The matter is now reserved for Judgment.

3. Till pronouncement of the Judgment, interim relief to continue.

(SMT. VIBHA KANKANWADI) JUDGE

vjg/-.