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Raj Infrastructure, Nagpur ... vs Krishna Kumar S/O Late Daulat ...
2021 Latest Caselaw 1988 Bom

Citation : 2021 Latest Caselaw 1988 Bom
Judgement Date : 29 January, 2021

Bombay High Court
Raj Infrastructure, Nagpur ... vs Krishna Kumar S/O Late Daulat ... on 29 January, 2021
Bench: V.M. Deshpande
                                               1                           921 wp559.21.odt

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR.

                      WRIT PETITION NO. 559 OF 2021
    Raj Infrastructure and another Vs. Krishna Kumar s/o Daulat Paikwar
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions               Court's or Judge's orders.
and Registrar's Orders.
                  Ku. H.N. Bire, Advocate for petitioners.


                                 CORAM : V.M. DESHPANDE, J.

DATE : 29th JANUARY, 2021.

Heard Ku.Bire, learned counsel for the petitioners/original plaintiffs.

(2) The suit for possession was decreed by the learned Judge, Small Causes Court on 09.12.2019, which is reversed by the Appellate Court in R.C.A. No.26 of 2020 vide judgment and decree dated 17.06.2020 is the submission made by learned counsel for the petitioners.

(3) Since this is a reversing judgment, RULE.

(4) Call for record and proceedings.

JUDGE Wagh

 
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