K G Millennium Realtors Private ... vs Samarth Erectors And Developers ...
2021 Latest Caselaw 1983 Bom

                                            2NMS2243-19AWSJ1-20INCOMSS1168-19.DOC

                                                                               Santosh
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION


                                 NOTICE OF MOTION NO. 2243 OF 2019
                                              WITH
                               SUMMONS FOR JUDGMENT NO. 1 OF 2020
                                                IN
                                COMM SUMMARY SUIT NO. 1168 OF 2019

                   K. G. Millennium Realtors Pvt. Ltd. & ors.            ...Plaintiffs
                                       Versus
                   Samarth Erectors & Developers & ors.               ...Defendants


                   Mr. Arsh Misra, i/b MV Kini, for the Plaintiffs.
                   None for the Defendants.

                                              CORAM:     N. J. JAMADAR, J.

DATED : 29th JANUARY, 2021 PC:-

1. Mr. Misra, the learned Counsel for the plaintiffs submits

that the parties are exploring the possibility of settlement.

2. At the request of Mr. Misra, stand over to 5 th February,

V. S. 2021.

Parekar Digitally signed by V. S. Parekar Date: 2021.01.30 11:12:32 +0530 [N. J. JAMADAR, J.]