Laxman Narayan Ijalkar vs The State Of Maharashtra And ...
2021 Latest Caselaw 1977 Bom

Citation : 2021 Latest Caselaw 1977 Bom
Judgement Date : 29 January, 2021

Bombay High Court

Laxman Narayan Ijalkar vs The State Of Maharashtra And ... on 29 January, 2021

Bench: S.V. Gangapurwala, Shrikant Dattatray Kulkarni

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                          WRIT PETITION NO. 7209 OF 2020

 Laxman Narayan Ijalkar                                          .. Petitioner

          Versus

 The State of Maharashtra and others                             .. Respondents

 Mr. C. R. Thorat, Advocate for the Petitioner.
 Mr. S. G. Karlekar, AGP for Respondent No. 1.
 Mr. A. M. Gaikwad, Advocate for Respondent Nos. 3 to 5.

                               CORAM :    S. V. GANGAPURWALA &
                                          SHRIKANT D. KULKARNI, JJ.

DATED : 29th JANUARY, 2021.

PER COURT:-

. The grievance of the petitioner appears to be genuine to the

extent that the committee has not decided the validation proceeding

though pending from 2013.

2. The learned A.G.P. on instructions submits that the committee

would decide the validation proceeding in respect of the tribe claim of

the petitioner within a period of one(01) month.

3. The said statement is accepted as an undertaking to this Court.

The petitioner shall appear before the committee on 02.02.2021. The

committee shall decide the validation proceeding within a period of

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one (01) month as undertaken. The petitioner shall also co-operate in

expeditious disposal of the validation proceeding.

4. Depending upon the judgment that would be delivered by the

committee in the validation proceeding, the respondents may take

further steps immediately.

5. As far as the amount of Provident Fund is concerned, the parties

are at liberty to take steps for disbursement of the amount of Provident

Fund.

6. Writ petition is disposed of. No costs.




 ( SHRIKANT D. KULKARNI )                           ( S. V. GANGAPURWALA )
         JUDGE                                                JUDGE




 P.S.B.




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