The State Of Maharashtra And 2 Ors vs Ashok Ramchandra Anand
2021 Latest Caselaw 1906 Bom

                                                                                      14.WPLNo.24302021


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                            WRIT PETITION (L) NO.2430 OF 2021

                             The State OF Maharashtra,
                             Through the Secretary,
                             Medical Education & Drugs
                             Department & Ors.                    ...   Petitioners

                                      Versus
                             Dr.Ashok Ramchandra Anand ...              Respondent

                                                               .....

                             Mr.A.A.Kumbhakoni, Advocate General                with       Ms.Geeta
                             Shastri, Addl.G.P. for the Petitioners/State.

                             Ms.Sonal i/b. F.F.Associates, for the Respondent.
                                                          ......

                                                CORAM      :      DIPANKAR DATTA CJ &
                                                                  G. S. KULKARNI, J.

DATED : JANUARY 28, 2021. P.C. :

                             1              Heard.

                             2              Stand over to tomorrow i.e. 29th January 2021 for

                             judgment.



                                 G. S. KULKARNI, J.                         CHIEF JUSTICE

          Digitally signed   Gaikwad RD                                                          1/1
          by Raju D.

Raju D. Gaikwad Gaikwad Date:

2021.01.28 19:30:51 +0530