Skil Infrastructure Ltd And 7 Ors vs Il And Fs Financial Services Ltd
2021 Latest Caselaw 1890 Bom

                                                           4to7.IA(L) 1 .2020.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                   ORDINARY ORIGINAL CIVIL JURISDICTION

                   INTERIM APPLICATION NO.1 OF 2020
                                  IN
                  COMMERCIAL APPEAL (L) NO.94 OF 2020
                                  IN
                 SUMMONS FOR JUDGMENT NO.30 OF 2019
                                  IN
                COMMERCIAL SUMMERY SUIT NO.779 OF 2019

SKIL Infrastructure Limited & Ors.                      ...Appellants
      vs.
IL & FS Financial Services Limited                      ...Respondent

                             ALONGWITH
                   INTERIM APPLICATION NO.1 OF 2020
                                  IN
                  COMMERCIAL APPEAL (L) NO.95 OF 2020
                                  IN
                 SUMMONS FOR JUDGMENT NO.83 OF 2019
                                  IN
                COMMERCIAL SUMMERY SUIT NO.923 OF 2019

SKIL Himachal Infrastructure & Tourism Limited & Ors. ....Appellants
      vs.
IL & FS Financial Services Limited                    ...Respondent

                             ALONGWITH
                   INTERIM APPLICATION NO.1 OF 2020
                                  IN
                  COMMERCIAL APPEAL (L) NO.96 OF 2020
                                  IN
                 SUMMONS FOR JUDGMENT NO.84 OF 2019
                                  IN
                COMMERCIAL SUMMERY SUIT NO.887 OF 2019

Gujrat Dwarka-Portwest Limited & Ors.                   ....Appellants
      vs.
IL & FS Financial Services Limited                      ...Respondent




Aarti Palkar                                                                    1/2




       ::: Uploaded on - 01/02/2021            ::: Downloaded on - 09/02/2021 02:35:01 :::
                                                                 4to7.IA(L) 1 .2020.doc


                            ALONGWITH
                  INTERIM APPLICATION NO.1 OF 2020
                                 IN
                 COMMERCIAL APPEAL (L) NO.97 OF 2020
                                 IN
                SUMMONS FOR JUDGMENT NO.37 OF 2019
                                 IN
               COMMERCIAL SUMMERY SUIT NO.886 OF 2019

Gujrat Dwarka-Portwest Limited & Ors.                        ....Appellants
      vs.
IL & FS Financial Services Limited                           ...Respondent


Dr. Veerendra Tulzapurkar, Senior Advocate a/w. Mr. Kunal Mehta and Ms.
Anaisha Zachariah i/by Crawford Bayley & Co. for the Appellants.

Mr. Ranjeev Carvalho a/w. Mr. Sachin Chandarana a/w. Ms. Dhruti Doctor i/
by M/s. Manilal Kher Ambalal & Co., for the Respondents.


                                      CORAM : S.C. GUPTE AND
                                              SURENDRA P. TAVADE, JJ.

DATE : 28 JANUARY 2021

P.C. :

Stand over to 11 February 2021.

(SURENDRA P. TAVADE, J)                            (S.C. GUPTE, J.)




Aarti Palkar                                                                         2/2