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Gujarat-Dwarka Portwest Limited ... vs Il And Fs Financial Services ...
2021 Latest Caselaw 1889 Bom

Citation : 2021 Latest Caselaw 1889 Bom
Judgement Date : 28 January, 2021

Bombay High Court
Gujarat-Dwarka Portwest Limited ... vs Il And Fs Financial Services ... on 28 January, 2021
Bench: S.C. Gupte, Surendra Pandharinath Tavade
                                                                     4to7.IA(L) 1 .2020.doc


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                 ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
Aarti    signed by

G.
         Aarti G. Palkar
         Date:                    INTERIM APPLICATION NO.1 OF 2020
Palkar
         2021.02.01
         12:16:13
         +0530
                                                 IN
                                 COMMERCIAL APPEAL (L) NO.94 OF 2020
                                                 IN
                                SUMMONS FOR JUDGMENT NO.30 OF 2019
                                                 IN
                               COMMERCIAL SUMMERY SUIT NO.779 OF 2019

              SKIL Infrastructure Limited & Ors.                   ...Appellants
                    vs.
              IL & FS Financial Services Limited                   ...Respondent

                                            ALONGWITH
                                  INTERIM APPLICATION NO.1 OF 2020
                                                 IN
                                 COMMERCIAL APPEAL (L) NO.95 OF 2020
                                                 IN
                                SUMMONS FOR JUDGMENT NO.83 OF 2019
                                                 IN
                               COMMERCIAL SUMMERY SUIT NO.923 OF 2019

              SKIL Himachal Infrastructure & Tourism Limited & Ors. ....Appellants
                    vs.
              IL & FS Financial Services Limited                    ...Respondent

                                            ALONGWITH
                                  INTERIM APPLICATION NO.1 OF 2020
                                                 IN
                                 COMMERCIAL APPEAL (L) NO.96 OF 2020
                                                 IN
                                SUMMONS FOR JUDGMENT NO.84 OF 2019
                                                 IN
                               COMMERCIAL SUMMERY SUIT NO.887 OF 2019

              Gujrat Dwarka-Portwest Limited & Ors.                ....Appellants
                    vs.
              IL & FS Financial Services Limited                   ...Respondent




               Aarti Palkar                                                            1/2
                                                           4to7.IA(L) 1 .2020.doc


                            ALONGWITH
                  INTERIM APPLICATION NO.1 OF 2020
                                 IN
                 COMMERCIAL APPEAL (L) NO.97 OF 2020
                                 IN
                SUMMONS FOR JUDGMENT NO.37 OF 2019
                                 IN
               COMMERCIAL SUMMERY SUIT NO.886 OF 2019

Gujrat Dwarka-Portwest Limited & Ors.                   ....Appellants
      vs.
IL & FS Financial Services Limited                      ...Respondent


Dr. Veerendra Tulzapurkar, Senior Advocate a/w. Mr. Kunal Mehta and Ms.
Anaisha Zachariah i/by Crawford Bayley & Co. for the Appellants.

Mr. Ranjeev Carvalho a/w. Mr. Sachin Chandarana a/w. Ms. Dhruti Doctor i/
by M/s. Manilal Kher Ambalal & Co., for the Respondents.


                                   CORAM : S.C. GUPTE AND
                                           SURENDRA P. TAVADE, JJ.

DATE : 28 JANUARY 2021

P.C. :

Stand over to 11 February 2021.




(SURENDRA P. TAVADE, J)                          (S.C. GUPTE, J.)




Aarti Palkar                                                                2/2
 

 
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