State Of Mah. Thr. Pso Ps Arjuni Mor ... vs Gopal S/O Nikanth Janbandhu
2021 Latest Caselaw 187 Bom

apeal472.2020                                                                                        1

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH : NAGPUR


                              CRIMINAL APPEAL NO. 472/2020

                                         State of Maharashtra
                                                ..VS..
                                         Gopal N. Janbandhu
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Office Notes, Office Memoranda of Coram,                                 Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                            Shri T.A. Mirza, APP for the appellant
                            Shri V.Mishra, Advocate for the respondent


                            CORAM : Z.A.HAQ & AMIT B. BORKAR, JJ.

DATED : 05/01/2021

1] Learned APP has pointed out that the directions given by this Court by the judgment delivered on 21/12/2020 have been complied with.

2] Hence, no further orders are required.

                                            JUDGE                           JUDGE




ANSARI