Satish Kailashnath Singh vs Divisional Commissioner Of ...
2021 Latest Caselaw 186 Bom

                                                                    44. CRI.WPST. 6875-2020.doc

           DDR
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION

                               CRIMINAL WRIT PETITION ST.NO. 6875 OF 2020

                      SATISH KAILASHNATH SINGH                          ..PETITIONER
                            VS.
                      DIVISIONAL COMMISSIONER, KONKAN
                      BHAVAN & ORS.                                     ..RESPONDENTS
                                                ------------------------
                      Mr. Prashant Pandey for the petitioner.
                      Mr. K.V. Saste, APP for State.
                                                ------------------------
                                               CORAM           : S.S.SHINDE &
                                                                   M.S.KARNIK, JJ.

DATE : JANUARY 5, 2021

P.C.:-

Heard. Reserved for judgment. For pronouncement of

judgment, stand over to 11/1/2021.

Digitally signed by

2. This order will be digitally signed by the Personal Assistant Diksha Diksha Rane Rane Date:

2021.01.05 19:12:58 of this Court. All concerned will act on production by fax or email +0530

of a digitally signed copy of this order.

(M.S.KARNIK, J.) (S.S.SHINDE, J.)