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Raju Raya Kamath vs The State Of Maharashtra And Anr
2021 Latest Caselaw 1803 Bom

Citation : 2021 Latest Caselaw 1803 Bom
Judgement Date : 27 January, 2021

Bombay High Court
Raju Raya Kamath vs The State Of Maharashtra And Anr on 27 January, 2021
Bench: S.S. Shinde, Manish Pitale
                                    1/1                       14 WP-214-21.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                CRIMINAL WRIT PETITION NO.214 OF 2021


Raju Raya Kamath                              ..   Petitioner
      Versus
State of Maharashtra & Anr.                   ..   Respondents
                                          ...

Mr.Mikhail Dey for the Petitioner.
Mrs.S.D.Shinde, APP for Respondent No.1/State.
Mr.B.J.Dubey for Respondent No.2.
Mrs.Kamaljeet H. Sahani-Respondent No.2 present in the Court.

                 CORAM:          S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 27th JANUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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