Balasaheb S/O. Daulatrao Shinde vs The State Of Maharashtra
2021 Latest Caselaw 1788 Bom

                                  1                        CrApeal.1175.2019


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                   904 CRIMINAL APPEAL NO.1175 OF 2019

 BALASAHEB S/O. DAULATRAO SHINDE                 .. Appellant
      VERSUS
 THE STATE OF MAHARASHTRA                        .. Respondent
                                 ...
             Advocate for Appellant : Mr Sunil G Magre
            APP for Respondent / State : Mr S.G. Sangle
                                 ...

                                      CORAM : RAVINDRA V. GHUGE
                                                      AND
                                              B. U. DEBADWAR, JJ.

Date : 27-01-2021 PER COURT :-

1. By this appeal, the appellant - accused seeks to challenge

the Judgment and order dated 24-10-2019 delivered by the learned

Additional Sessions Judge-6, Aurangabad in Sessions Case No.24 of

2019. The appellant has been convicted for having committed the

offence of murdering his wife punishable under Section 302 of the

IPC and he is sentenced to suffer rigorous imprisonment for life and

pay a fine of Rs.10,000/- and in default of payment of fine, he is

further sentenced to suffer six months rigorous imprisonment.

2. Having heard the learned Counsel for the appellant and

the learned Prosecutor, this appeal is Admitted. The learned

Prosecutor waives service of notice on behalf of the State on

Gajanan

2 CrApeal.1175.2019

admission.

3. The learned Additional Sessions Judge-6, Aurangabad is

requested to prepare the appeal paper book in Sessions Case No.24 of

2019, as expeditiously as possible and preferably on or before

31-07-2021. The said appeal paper book along with Record &

Proceedings, be transmitted to this Court on or before

31-08-2021.

          (B. U. DEBADWAR)                           (RAVINDRA V. GHUGE)
               JUDGE                                       JUDGE




Gajanan