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Arjun S/O Chandulal Kewalramani vs Shri Parag S/O Gulab Kewalramani ...
2021 Latest Caselaw 1785 Bom

Citation : 2021 Latest Caselaw 1785 Bom
Judgement Date : 27 January, 2021

Bombay High Court
Arjun S/O Chandulal Kewalramani vs Shri Parag S/O Gulab Kewalramani ... on 27 January, 2021
Bench: V.M. Deshpande
                                       1                                   270121mca1100.18.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           : NAGPUR BENCH : NAGPUR.

                     MISC. CIVIL APPLICATION NO. 1100 OF 2018
                                        IN
                        WRIT PETITION NO. 5282 OF 2015 (D)
                   ARJUN CHANDULAL KEWALRAMANI
                             VERSUS
   DHARAMDAS TEKCHAND KEWALRAMANI (Dead) THRU. LRs PARAG AND OTHERS
------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                           Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
------------------------------------------------------------------------------------------------------
                        Mr. R. M. Bhangade, Advocate for the applicant.
                        Mr. A. Ansari, Advocate for the non-applicants.

                                 CORAM : V. M. DESHPANDE, J.

DATE : JANUARY 27, 2021.

1. This is an application for review of the judgment and order dated 06.09.2018 passed in Writ Petition No. 5282 of 2015 by this Court (Coram : Rohit B. Deo, J.)

2. Both the learned counsel submitted that the learned Judge, whose judgment and order is sought to be reviewed, (Coram : Rohit B. Deo, J) is present here.

3. Therefore, the Registry is directed to place this review application before the same Hon'ble Judge.



                                                                 JUDGE
       Diwale

                                                                                    Digitally signed
                                                                                    by Parag
                                                                    Parag           Diwale

                                                                    Diwale          Date:
                                                                                    2021.01.27
                                                                                    18:28:55 +0530
 

 
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